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Varun Bansal vs The Executive Director, (Jab), ...
2016 Latest Caselaw 2079 ALL

Citation : 2016 Latest Caselaw 2079 ALL
Judgement Date : 29 April, 2016

Allahabad High Court
Varun Bansal vs The Executive Director, (Jab), ... on 29 April, 2016
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 19209 of 2016
 

 
Petitioner :- Varun Bansal
 
Respondent :- The Executive Director, (Jab), C.B.S.E., Gautam Buddh Nagar
 
Counsel for Petitioner :- Chandra Prakash Srivastav
 
Counsel for Respondent :- Surendra Prasad Sharma
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, put up this case as fresh on 04.05.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 29.4.2016

AU

 

 

 
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