Salman @ Panch Kilo vs State Of U.P.
2016 Latest Caselaw 2040 ALL

Citation : 2016 Latest Caselaw 2040 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Salman @ Panch Kilo vs State Of U.P. on 28 April, 2016

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2983 of 2016
 

 
Applicant :- Salman @ Panch Kilo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

Case called out.

None appears.

The instant bail application is dismissed for non-prosecution.

Order Date :- 28.4.2016

Anand

Download the LatestLaws.com Mobile App