Sri Niawas Chaudhary vs State Of U.P.
2016 Latest Caselaw 2032 ALL

Citation : 2016 Latest Caselaw 2032 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Sri Niawas Chaudhary vs State Of U.P. on 28 April, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43813 of 2014
 

 
Applicant :- Sri Niawas Chaudhary
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Vi,Shailesh Verma
 
Counsel for Opposite Party :- Govt. Advocate,S.K. Singh
 

 
Hon'ble Pankaj Naqvi,J.

List in July, 2016.

Order Date :- 28.4.2016

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