Gyan Singh vs State Of U.P.
2016 Latest Caselaw 2027 ALL

Citation : 2016 Latest Caselaw 2027 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Gyan Singh vs State Of U.P. on 28 April, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22281 of 2015
 

 
Applicant :- Gyan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Srivastava,Satya Dheer Singh Jadaun
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pankaj Naqvi,J.

List in July, 2016.

Order Date :- 28.4.2016

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