Omendra Singh And Another vs State Of U.P.
2016 Latest Caselaw 2025 ALL

Citation : 2016 Latest Caselaw 2025 ALL
Judgement Date : 28 April, 2016

Allahabad High Court

Omendra Singh And Another vs State Of U.P. on 28 April, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19430 of 2015
 

 
Applicant :- Omendra Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.D. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Learned A.G.A. prays for and is granted six weeks and no more time to file counter affidavit.

List this case on 20.7.2016.

Order Date :- 28.4.2016

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