Lekhraj vs State Of U.P.
2016 Latest Caselaw 2010 ALL

Citation : 2016 Latest Caselaw 2010 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Lekhraj vs State Of U.P. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 286 of 2014
 

 
Appellant :- Lekhraj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Prakash Singh I
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Jai Prakash Singh I, learned counsel for the appellant.

Let the case be listed in the next cause list.

Order Date :- 27.4.2016

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