Asuddin vs State Of U.P.
2016 Latest Caselaw 2009 ALL

Citation : 2016 Latest Caselaw 2009 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Asuddin vs State Of U.P. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 1103 of 2015
 

 
Appellant :- Asuddin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.P.S. Chauhan,Ramanuj Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed today on behalf of the State is taken on record.

Shri Nasiruzzaman has put in appearance on behalf of the appellant is taken on record.

Let the case be listed after two weeks showing the name of Shri Nasiruzzaman as counsel for the appellant.

Order Date :- 27.4.2016

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