Yashwant Jaiswal And Anr. vs State Of U.P.
2016 Latest Caselaw 2006 ALL

Citation : 2016 Latest Caselaw 2006 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Yashwant Jaiswal And Anr. vs State Of U.P. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 888 of 2014
 

 
Appellant :- Yashwant Jaiswal And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.S. Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Anil Kumar, learned counsel for the appellant.

Let the case be listed in the next cause list.

Order Date :- 27.4.2016

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