Dr. Niteesh Kumar Gupta vs State Of U.P. And Another
2016 Latest Caselaw 1992 ALL

Citation : 2016 Latest Caselaw 1992 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Dr. Niteesh Kumar Gupta vs State Of U.P. And Another on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 427 of 2015
 

 
Applicant :- Dr. Niteesh Kumar Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Ker Singh
 
Counsel for Opposite Party :- Govt.Advocate,M Islam
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the parties has submitted that the matrimonial dispute between the parties has now been reported before the mediation centre vide order dated 20.4.2016 passed in Transfer Application (Civil) No.127 of 2016, hence the matter be taken up after settlement, if any, arrived at between the parties at the mediation centre.

Let the case be listed in week commencing 11.7.2016.

Order Date :- 27.4.2016

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