M/S Jansath Spinning Mill (Ltd) vs State Of U.P. & Another
2016 Latest Caselaw 1988 ALL

Citation : 2016 Latest Caselaw 1988 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

M/S Jansath Spinning Mill (Ltd) vs State Of U.P. & Another on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5446 of 1999
 

 
Applicant :- M/S Jansath Spinning Mill (Ltd)
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- D.K.Dewan,V K Maheshwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri V K Maheshwari, learned counsel for the applicant.

Let the case be listed peremptorily in the next cause list.

Order Date :- 27.4.2016

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