Musammat Marjadi & Others vs Makkhan
2016 Latest Caselaw 1982 ALL

Citation : 2016 Latest Caselaw 1982 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Musammat Marjadi & Others vs Makkhan on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 9 of 2007
 

 
Appellant :- Musammat Marjadi & Others
 
Respondent :- Makkhan
 
Counsel for Appellant :- A.P. Tewari,S.S. Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the respondent.

Heard learned counsel for the appellants. He pointed out that original records have not been received.

Summon the original records. Steps be taken within three weeks by RP/ AD.

List this case on 1st August, 2016 for hearing.

Order Date :- 27.4.2016

Sanjeev

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