Akhlaq Ahmad vs C.B.I.
2016 Latest Caselaw 1981 ALL

Citation : 2016 Latest Caselaw 1981 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Akhlaq Ahmad vs C.B.I. on 27 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43787 of 2015
 

 
Applicant :- Akhlaq Ahmad
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Pankaj Kumar Srivastava
 
Counsel for Opposite Party :- Nazrul Islam Jafri,Gyan Prakash
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Pankaj Kumar Srivastava, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 27.4.2016

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