Khursheed Alam Mansuri And Others vs Jalil Ahmad And Others
2016 Latest Caselaw 1960 ALL

Citation : 2016 Latest Caselaw 1960 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Khursheed Alam Mansuri And Others vs Jalil Ahmad And Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 500 of 2008
 

 
Revisionist :- Khursheed Alam Mansuri And Others
 
Opposite Party :- Jalil Ahmad And Others
 
Counsel for Revisionist :- Wasim Alam,S.T. Ali
 
Counsel for Opposite Party :- P.K. Singh,Syed Aftab Ahmad
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the respondents.

Heard learned counsel for the revisionists who requests for time to prepare the case for hearing on the point of admission of this non admitted revision.

List this case on 14th July, 2016.

Order Date :- 27.4.2016

Sanjeev

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