Citation : 2016 Latest Caselaw 1959 ALL
Judgement Date : 27 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 283 of 2016 Appellant :- Love Lekhraj Parashar Respondent :- Smt. Renu Jain And 3 Ors. Counsel for Appellant :- Manjari Singh Counsel for Respondent :- Himanshu Tiwari,Rajesh Srivastava Hon'ble Pramod Kumar Srivastava,J.
Adjourned on the request of learned counsel for the appellant.
Put up this case as fresh on 13th May, 2016.
Order Date :- 27.4.2016
Sanjeev
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