Mahendra Sharma And 4 Ors. vs U.P.P.C.L. And Another
2016 Latest Caselaw 1954 ALL

Citation : 2016 Latest Caselaw 1954 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Mahendra Sharma And 4 Ors. vs U.P.P.C.L. And Another on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 104 of 2016
 

 
Appellant :- Mahendra Sharma And 4 Ors.
 
Respondent :- U.P.P.C.L. And Another
 
Counsel for Appellant :- Vijaya Shankar Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present.

It appears appropriate that one more opportunity of hearing should be afforded to the learned counsel for the appellants to place their arguments on the point of admission of second appeal.

List this case on 6th September, 2016.

Order Date :- 27.4.2016

Sanjeev

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