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Bhupendra Singh And Another vs Smt. Vimla Rani (Since Dead) And ...
2016 Latest Caselaw 1952 ALL

Citation : 2016 Latest Caselaw 1952 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Bhupendra Singh And Another vs Smt. Vimla Rani (Since Dead) And ... on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 44 of 2013
 

 
Revisionist :- Bhupendra Singh And Another
 
Opposite Party :- Smt. Vimla Rani (Since Dead) And Others
 
Counsel for Revisionist :- M.K. Gupta
 
Counsel for Opposite Party :- A.K. Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

It has been informed that sole counsel for the revisionists has been elevated to this Court.

Office is directed to issue notice to appellant side for engaging another counsel.

List after service of notice.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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