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Radhey Shyam @ Mallu And 4 Ors. vs Gopal Ji And 16 Ors.
2016 Latest Caselaw 1950 ALL

Citation : 2016 Latest Caselaw 1950 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Radhey Shyam @ Mallu And 4 Ors. vs Gopal Ji And 16 Ors. on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 412 of 2016
 

 
Appellant :- Radhey Shyam @ Mallu And 4 Ors.
 
Respondent :- Gopal Ji And 16 Ors.
 
Counsel for Appellant :- Rohit Ranjan Agarwal
 
Counsel for Respondent :- Vinay Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 22nd July, 2016 as fresh.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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