U.P. Industrial Cooperative ... vs Rajendra Kumar Dhingra
2016 Latest Caselaw 1949 ALL

Citation : 2016 Latest Caselaw 1949 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

U.P. Industrial Cooperative ... vs Rajendra Kumar Dhingra on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 53 of 2010
 

 
Revisionist :- U.P. Industrial Cooperative Association Ltd.
 
Opposite Party :- Rajendra Kumar Dhingra
 
Counsel for Revisionist :- Vivek Kumar Birla,Krishna Agrawal
 
Counsel for Opposite Party :- Manoj Kumar Mishra,Manoj Kumar Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slips of both the sides.

List this case in 1st week of October, 2016.

Order Date :- 27.4.2016

Sanjeev

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