Ved Prakash And Another vs Ashok Kumar Jain And Others
2016 Latest Caselaw 1948 ALL

Citation : 2016 Latest Caselaw 1948 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Ved Prakash And Another vs Ashok Kumar Jain And Others on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 113 of 2010
 

 
Appellant :- Ved Prakash And Another
 
Respondent :- Ashok Kumar Jain And Others
 
Counsel for Appellant :- Ram Chandra Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellants.

Deficiency of Court fees have been made.

Appeal has been filed beyond period of limitation alongwith delay condonation application. Issue notice on said application. Steps within 15 days by both ways.

List after service of notice.

Order Date :- 27.4.2016

Sanjeev

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