Smt. Tarawati And Anr. vs Smt. Neelam Bjoranzander
2016 Latest Caselaw 1946 ALL

Citation : 2016 Latest Caselaw 1946 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Smt. Tarawati And Anr. vs Smt. Neelam Bjoranzander on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 934 of 2014
 

 
Appellant :- Smt. Tarawati And Anr.
 
Respondent :- Smt. Neelam Bjoranzander
 
Counsel for Appellant :- Gopal Misra,Anuj Chaudhary
 
Counsel for Respondent :- Pankaj Kr. Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is passed over on the illness slip of Sri Anuj Chaudhary, learned counsel for the appellants.

List this case in 2nd week of September, 2016.

Order Date :- 27.4.2016

Sanjeev

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