Smt. Kanta vs Smt. Kamlesh Khurana
2016 Latest Caselaw 1945 ALL

Citation : 2016 Latest Caselaw 1945 ALL
Judgement Date : 27 April, 2016

Allahabad High Court

Smt. Kanta vs Smt. Kamlesh Khurana on 27 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 553 of 2014
 

 
Appellant :- Smt. Kanta
 
Respondent :- Smt. Kamlesh Khurana
 
Counsel for Appellant :- Siddhartha
 
Counsel for Respondent :- Avnish Kr. Srivastava,Shams Uz Zaman
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Learned counsel for the appellant is not prepared for argument, therefore, on his request, matter is adjourned.

List this case on 16th May, 2016 for hearing on the point of admission of second appeal.

Order Date :- 27.4.2016

Sanjeev

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