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Kewal Chand Gupta vs Shiv Shankar Singh And Others
2016 Latest Caselaw 1942 ALL

Citation : 2016 Latest Caselaw 1942 ALL
Judgement Date : 27 April, 2016

Allahabad High Court
Kewal Chand Gupta vs Shiv Shankar Singh And Others on 27 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 95 of 2001
 

 
Appellant :- Kewal Chand Gupta
 
Respondent :- Shiv Shankar Singh And Others
 
Counsel for Appellant :- Sankatha Rai
 
Counsel for Respondent :- Ashok Bhushan,Anil Bhushan,H.P. Misra
 

 
Hon'ble Pramod Kumar Srivastava,J. 

The sole counsel of the appellant Sri Sankatha Rai has reported to be died. Office is directed to issue notice to the appellant to engage another counsel.

List after service of notice.

Order Date :- 27.4.2016

Sanjeev

 

 

 
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