Ram Niwas vs State Of U.P.
2016 Latest Caselaw 1921 ALL

Citation : 2016 Latest Caselaw 1921 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Ram Niwas vs State Of U.P. on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3679 of 2015
 

 
Appellant :- Ram Niwas
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Parameshwar,Parameshwar Yadav,Uttam Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case Called out.

No-one has appeared on behalf of the applicant to press this application.

The application for listing is accordingly rejected.

Order Date :- 26.4.2016

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