Shahid @ Mohd. Shahid vs The State Of U.P.
2016 Latest Caselaw 1920 ALL

Citation : 2016 Latest Caselaw 1920 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Shahid @ Mohd. Shahid vs The State Of U.P. on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 501 of 2015
 

 
Appellant :- Shahid @ Mohd. Shahid
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- A.P. Tewari,R.S. Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case Called out.

No-one has appeared on behalf of the appellant to press this application.

The application for listing is accordingly rejected.

Order Date :- 26.4.2016

Download the LatestLaws.com Mobile App