Virendra Kumar vs Union Of India And 2 Others
2016 Latest Caselaw 1908 ALL

Citation : 2016 Latest Caselaw 1908 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Virendra Kumar vs Union Of India And 2 Others on 26 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16545 of 2016
 

 
Petitioner :- Virendra Kumar
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Indra Raj
 
Counsel for Respondent :- A.S.G.I.,S.M. Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri S.M. Mishra has put in appearance on behalf of all the respondents.

As prayed by him, two months time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 26.4.2016

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