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Pramod Kumar vs State Of U.P. And Another
2016 Latest Caselaw 1907 ALL

Citation : 2016 Latest Caselaw 1907 ALL
Judgement Date : 26 April, 2016

Allahabad High Court
Pramod Kumar vs State Of U.P. And Another on 26 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16186 of 2016
 

 
Petitioner :- Pramod Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Akash Khare,Hari Om
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereof.

Tag this writ petition with Writ-A No.51459 of 2015 (Kaushal Giri v. State of U.P. and 2 others).

Order Date :- 26.4.2016

AU

 

 

 
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