Vishva Nath Yadav vs Smt. Kalawati Devi And 3 Others
2016 Latest Caselaw 1895 ALL

Citation : 2016 Latest Caselaw 1895 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Vishva Nath Yadav vs Smt. Kalawati Devi And 3 Others on 26 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 353 of 2016
 

 
Appellant :- Vishva Nath Yadav
 
Respondent :- Smt. Kalawati Devi And 3 Others
 
Counsel for Appellant :- Ramesh Chandra Singh
 
Counsel for Respondent :- Kamal Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties on the point of admission of second appeal as well as framing of substantial question of law.

Put up on 29th April, 2016 for order/judgement.

Order Date :- 26.4.2016

Sanjeev

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