Kuldeep Madan vs Central Bureau Of Investigation, ...
2016 Latest Caselaw 1886 ALL

Citation : 2016 Latest Caselaw 1886 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Kuldeep Madan vs Central Bureau Of Investigation, ... on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28812 of 2015
 

 
Applicant :- Kuldeep Madan
 
Opposite Party :- Central Bureau Of Investigation, A.C.B.,Ghaziabad
 
Counsel for Applicant :- Namit Srivastava,Ankur Tandon
 
Counsel for Opposite Party :- N.I. Jafri,A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Rejoinder affidavit filed today is taken on record.

Let the case be listed in the next cause list along with connected matters.

Order Date :- 26.4.2016

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