Smt. Reena Sharma vs Harendra Sharma & 6 Others
2016 Latest Caselaw 1883 ALL

Citation : 2016 Latest Caselaw 1883 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Smt. Reena Sharma vs Harendra Sharma & 6 Others on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 612 of 2015
 

 
Applicant :- Smt. Reena Sharma
 
Opposite Party :- Harendra Sharma & 6 Others
 
Counsel for Applicant :- Vipin Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Kamal Uddin Khan has put in appearance on behalf of opposite party nos. 1 to 7 is taken on record. He prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List immediately thereafter after expiry of the aforesaid period showing the name of Shri Kamal Uddin Khan as counsel for opposite parties.

Order Date :- 26.4.2016

Download the LatestLaws.com Mobile App