Mukesh Kumar Sinha vs C.B.I.
2016 Latest Caselaw 1879 ALL

Citation : 2016 Latest Caselaw 1879 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Mukesh Kumar Sinha vs C.B.I. on 26 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12032 of 2015
 

 
Applicant :- Mukesh Kumar Sinha
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Nitin Gupta,I.M. Khan,Sudhir Mehrotra
 
Counsel for Opposite Party :- Anurag Khanna,Gyan Prakash,N.I.Jafri
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the case be listed in the next cause list peremptorily.

Order Date :- 26.4.2016

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