Smt. Neha Verma vs State Of U.P.
2016 Latest Caselaw 1878 ALL

Citation : 2016 Latest Caselaw 1878 ALL
Judgement Date : 26 April, 2016

Allahabad High Court

Smt. Neha Verma vs State Of U.P. on 26 April, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 48 of 2012
 

 
Appellant :- Smt. Neha Verma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mukhtar Alam,Mohd. Kalim,Shamsuddin Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the appellant, list this appeal on 29.4.2016.

Order Date :- 26.4.2016

G.S

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