Smt. Parwati vs Smr. Ramrati
2016 Latest Caselaw 1870 ALL

Citation : 2016 Latest Caselaw 1870 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Smt. Parwati vs Smr. Ramrati on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 21 of 2005
 

 
Appellant :- Smt. Parwati
 
Respondent :- Smr. Ramrati
 
Counsel for Appellant :- Salil Kumar Rai,Puneet Srivastava
 
Counsel for Respondent :- S.P. Singh,Om Prakash Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 25.4.2016

Sanjeev

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