Mahilal Singh And 4 Others vs Beenu Trivedi And 7 Others
2016 Latest Caselaw 1864 ALL

Citation : 2016 Latest Caselaw 1864 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Mahilal Singh And 4 Others vs Beenu Trivedi And 7 Others on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 100 of 2015
 

 
Revisionist :- Mahilal Singh And 4 Others
 
Opposite Party :- Beenu Trivedi And 7 Others
 
Counsel for Revisionist :- Faneesh Mishra,Om Veer Babu
 
Counsel for Opposite Party :- Rajeev Lochan Shulka,Sunil Kumar Dwivedi
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.4.2016

Sanjeev

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