Abdul Ali vs Haroon Khan And Others
2016 Latest Caselaw 1862 ALL

Citation : 2016 Latest Caselaw 1862 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Abdul Ali vs Haroon Khan And Others on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 129 of 2009
 

 
Appellant :- Abdul Ali
 
Respondent :- Haroon Khan And Others
 
Counsel for Appellant :- S.M. Nazar Bokhari
 
Counsel for Respondent :- J.P. Singh,A.K.Sharma,H.N.Sharma,J.K.Ojha,R.D.Sharma,S.K. Nigam
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 25.4.2016

Sanjeev

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