Nagar Palika Parishad Pilkhuwa ... vs Rajendra Prasad Mittal And ...
2016 Latest Caselaw 1861 ALL

Citation : 2016 Latest Caselaw 1861 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Nagar Palika Parishad Pilkhuwa ... vs Rajendra Prasad Mittal And ... on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1101 of 2007
 

 
Appellant :- Nagar Palika Parishad Pilkhuwa And Others
 
Respondent :- Rajendra Prasad Mittal And Another
 
Counsel for Appellant :- G.M.Tripathi
 
Counsel for Respondent :- Sunil Kumar,Raj Kumar,Rajeev Misra,Rajesh Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 25.4.2016

Sanjeev

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