Narpal Singh vs State Of Uttar Pradesh And Others
2016 Latest Caselaw 1859 ALL

Citation : 2016 Latest Caselaw 1859 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Narpal Singh vs State Of Uttar Pradesh And Others on 25 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 754 of 1997
 

 
Revisionist :- Narpal Singh
 
Opposite Party :- State Of Uttar Pradesh And Others
 
Counsel for Revisionist :- D.S.Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

It is stated by Sri Shashwat Shukla, Advocate that counsel for the revisionist has died.

Issue notice to the revisionist to engage another counsel.

List in 03rd week of July, 2013.

Order Date :- 25.4.2016

Vinod.

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