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Shri Ram Constable No. 158 vs State Of U.P. And 4 Others
2016 Latest Caselaw 1854 ALL

Citation : 2016 Latest Caselaw 1854 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Shri Ram Constable No. 158 vs State Of U.P. And 4 Others on 25 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15238 of 2016
 

 
Petitioner :- Shri Ram Constable No. 158
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Verma,Pramod Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two weeks further time to obtain instruction.

List this case on 17.05.2016 among top ten cases.

Learned counsel for the petitioner is at liberty to make a mention on the next date to take up the case out turn.

Order Date :- 25.4.2016

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Shri Ram Constable No. 158 vs State Of U.P. And 4 Others
2016 Latest Caselaw 1854 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shri Ram Constable No. 158 vs State Of U.P. And 4 Others2016 Latest Caselaw 1854 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shri Ram Constable No. 158 vs State Of U.P. And 4 Others
2016 Latest Caselaw 1854 ALL