Nafees Ahmad vs State Of U.P. & Others
2016 Latest Caselaw 1850 ALL

Citation : 2016 Latest Caselaw 1850 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Nafees Ahmad vs State Of U.P. & Others on 25 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 120 of 2000
 

 
Applicant :- Nafees Ahmad
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- S.L. Kesharwani,S.K.Upadhyaya
 
Counsel for Opposite Party :- Govt. Advocate,Mahesh Kumar Srivastava,P.K. Shukla,Sharafat Ali Siddiqui
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri S.K. Upadhyaya, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 25.4.2016

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