Veer Bahadur Bhar & Others vs State Of U.P.
2016 Latest Caselaw 1845 ALL

Citation : 2016 Latest Caselaw 1845 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Veer Bahadur Bhar & Others vs State Of U.P. on 25 April, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 2035 of 2013
 

 
Appellant :- Veer Bahadur Bhar & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Kumar,Kameshwar Chaubey,N.S. Chauhan
 
Counsel for Respondent :- Govt. Advocate,Ashok Kumar Shukla
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned Counsel for the appellant, list the matter on 3rd of May, 2016.

Order Date :- 25.4.2016

Download the LatestLaws.com Mobile App