Ashutosh Pratap vs State Of U.P. And 2 Others
2016 Latest Caselaw 1842 ALL

Citation : 2016 Latest Caselaw 1842 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Ashutosh Pratap vs State Of U.P. And 2 Others on 25 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 18265 of 2016
 

 
Petitioner :- Ashutosh Pratap
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Brij Raj Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case as supplementary fresh on 05.05.2016.

Order Date :- 25.4.2016

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