Jeetendar And Another vs State Of U.P. And 5 Others
2016 Latest Caselaw 1829 ALL

Citation : 2016 Latest Caselaw 1829 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Jeetendar And Another vs State Of U.P. And 5 Others on 25 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14587 of 2016
 

 
Petitioner :- Jeetendar And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vijay Gautam,Ambarish Chatterji
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel may file counter affidavit within six weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

Tag this writ petition with Writ-A No.68006 of 2015 Shahen Shah and others v. State of U.P. and others.

Order Date :- 25.4.2016

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