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Santosh Kumar Srivastava (Dead) ... vs Narendra Kumar Srivastava
2016 Latest Caselaw 1824 ALL

Citation : 2016 Latest Caselaw 1824 ALL
Judgement Date : 25 April, 2016

Allahabad High Court
Santosh Kumar Srivastava (Dead) ... vs Narendra Kumar Srivastava on 25 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 259 of 2014
 

 
Appellant :- Santosh Kumar Srivastava (Dead) And 2 Ors.
 
Respondent :- Narendra Kumar Srivastava
 
Counsel for Appellant :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Manoj Mishra,D. K.Panday
 

 
Hon'ble Pramod Kumar Srivastava,J.

Due to shortage of time, hearing could not be made today, therefore the matter is adjourned.

List this case on 4th May, 2016 in top ten cases for  final hearing. It is made clear that on the next date, it would be taken in first call without waiting for revised call.

Order Date :- 25.4.2016

Sanjeev

 

 

 
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