Citation : 2016 Latest Caselaw 1823 ALL
Judgement Date : 25 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 311 of 2016 Appellant :- Gopal Ji Respondent :- Smt. Nasreeran Bibi And 10 Ors. Counsel for Appellant :- Akhilesh Kumar,Narendra Bhushan Nigam Counsel for Respondent :- Himanshu Shekhar Hon'ble Pramod Kumar Srivastava,J.
Put up on 17th May, 2016 for order/judgement.
Order Date :- 25.4.2016
Sanjeev
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