Ram Shanker vs State Of U.P. & Others
2016 Latest Caselaw 1820 ALL

Citation : 2016 Latest Caselaw 1820 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Ram Shanker vs State Of U.P. & Others on 25 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 343 of 2015
 

 
Appellant :- Ram Shanker
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Sanjay Agrawal
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 15.07.2016.

Order Date :- 25.4.2016

Sanjeev

Download the LatestLaws.com Mobile App