Pancham Lal vs Family Court & Others
2016 Latest Caselaw 1814 ALL

Citation : 2016 Latest Caselaw 1814 ALL
Judgement Date : 25 April, 2016

Allahabad High Court

Pancham Lal vs Family Court & Others on 25 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 750 of 1997
 

 
Revisionist :- Pancham Lal
 
Opposite Party :- Family Court & Others
 
Counsel for Revisionist :- Devendra Swarup
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

Case taken up in the revised list.

None is present to press this revision on behalf of revisionist.

The revision is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 25.4.2016

Vinod.

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