Smt. Malti Devi And Another vs Shri Nivas And 3 Others
2016 Latest Caselaw 1789 ALL

Citation : 2016 Latest Caselaw 1789 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Smt. Malti Devi And Another vs Shri Nivas And 3 Others on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2439 of 2013
 

 
Appellant :- Smt. Malti Devi And Another
 
Respondent :- Shri Nivas And 3 Others
 
Counsel for Appellant :- Rajeev Misra
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

In view of the office report dated 21.04.2016, it is desirable that appellant may take fresh steps for service upon respondent nos. 1 to 4 by speed post.

In the notice, it shall be indicated that appeal will be listed in the 03rd week of July, 2016.

Steps be taken within ten days by speed post.

List on the date fixed.

Order Date :- 22.4.2016

Vinod.

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