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U.P.S.R.T.C. Thru. R.M. vs Om Prakash (Since Deceased) And 5 ...
2016 Latest Caselaw 1787 ALL

Citation : 2016 Latest Caselaw 1787 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
U.P.S.R.T.C. Thru. R.M. vs Om Prakash (Since Deceased) And 5 ... on 22 April, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2988 of 2014
 

 
Appellant :- U.P.S.R.T.C. Thru. R.M.
 
Respondent :- Om Prakash (Since Deceased) And 5 Others
 
Counsel for Appellant :- Amit Manohar
 
Counsel for Respondent :- V.K. Shukla
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

It is stated that paper-book has been filed in the Registry of the Court today.

List in July, 2016.

Order Date :- 22.4.2016

Vinod.

 

 

 
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