Permanand vs State Of U.P. & Another
2016 Latest Caselaw 1780 ALL

Citation : 2016 Latest Caselaw 1780 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Permanand vs State Of U.P. & Another on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL No. - 242 of 2001
 

 
Appellant :- Permanand
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Kr. R.C. Singh,Pankaj Dubey, S.S. Sengar
 
Counsel for Respondent :- S.C.,Shivam Yadav
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Cases of Sri Shivam Yadav, counsel for opposite party, are reported to be adjourned till today.

List peremptorily on 03rd May, 2016.

Order Date :- 22.4.2016

Vinod.

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