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Sunil Kumar Gupta vs State Of U.P. And 3 Ors
2016 Latest Caselaw 1779 ALL

Citation : 2016 Latest Caselaw 1779 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Sunil Kumar Gupta vs State Of U.P. And 3 Ors on 22 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 47038 of 2014
 

 
Petitioner :- Sunil Kumar Gupta
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Neeraj Pandey,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 22.4.2016

AU

 

 

 
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