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Smt. Preeti Dixit @ Preeti Pachaui ... vs Ashish Dixit
2016 Latest Caselaw 1778 ALL

Citation : 2016 Latest Caselaw 1778 ALL
Judgement Date : 22 April, 2016

Allahabad High Court
Smt. Preeti Dixit @ Preeti Pachaui ... vs Ashish Dixit on 22 April, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Case :- FIRST APPEAL No. - 395 of 2012
 

 
Appellant :- Smt. Preeti Dixit @ Preeti Pachaui @ Preeti Sharma
 
Respondent :- Ashish Dixit
 
Counsel for Appellant :- Dinesh Tiwari
 
Counsel for Respondent :- Madan Mohan,P.S. Verma,Pankaj Agrawal
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

The cause shown for the delay in filing of the restoration application as well as for the absence of the counsel on 18.02.2014 has been explained to the satisfaction of the Court.

C.M. Delay Condonation Application no. 405197 of 2014 as well as C.M. Restoration Application No. 405200 of 2014 are allowed.

The appeal is restored to its original number.

On the next date of listing names of Sri P.S. Verma and Sri Madan Mohan, Advocates, shall be shown as counsels for respondent.

Order Date :- 22.04.2016.

Vinod.

.

.

.

Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

In Re: CM Restoration Application No. 405200 of 2014.

Allowed.

For orders, see our order of date passed on order sheet.

Order Date :- 22.04.2016

Vinod.

.

.

.

.

.

Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

In Re: CM Delay Condonation Application No. 405197 of 2014.

Allowed.

For orders, see our order of date passed on order sheet.

Order Date :- 22.04.2016

Vinod.

 

 

 
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